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Calcutta High Court (Appellete Side)

India Power Corporation Limited (Ipcl) vs Jefferies India Private Limited & Anr on 22 April, 2022

Author: Subhasis Dasgupta

Bench: Subhasis Dasgupta

22.04.2022 Item No.20 Ct. No.7 CHC C.O.900 of 2022 (Physical Hearing) India Power Corporation Limited (IPCL) Vs. Jefferies India Private Limited & anr. Mr. Rahul Karmakar, Mr. J. D. Roy ...for the petitioner Mr. Debnath Ghosh, Mr. Sushovit Dutt Majumder ...for the opposite parties As per submission disclosed by Mr. Rahul Karmakar, learned advocate for the petitioner that Mr. Saptansu Basu, learned Senior Advocate is due to appear in this case, but for his illness he has not turned up today.

An accommodation is thus proposed, which is not opposed by the other sides. The matter stands adjourned. List the matter on 27.04.2022.

(Subhasis Dasgupta, J.)