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Calcutta High Court

The Indst. Finance Corp. Of India Ltd. ... vs Gobind Industrial Gass Ltd on 10 January, 2014

Author: Debangsu Basak

Bench: Debangsu Basak

ORDER SHEET


                               C.S. No. 288 of 1993
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                THE INDST. FINANCE CORP. OF INDIA LTD. AND ANR.
                                    Versus
                         GOBIND INDUSTRIAL GASS LTD.

      BEFORE:

      The Hon'ble JUSTICE DEBANGSU BASAK

Date : 10th January, 2014.

The Court : Papers are not traceable. None appears for the plaintiff.

The suit is dismissed without any order as to costs.

(DEBANGSU BASAK, J.) SBI