Calcutta High Court
The Indst. Finance Corp. Of India Ltd. ... vs Gobind Industrial Gass Ltd on 10 January, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
C.S. No. 288 of 1993
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
THE INDST. FINANCE CORP. OF INDIA LTD. AND ANR.
Versus
GOBIND INDUSTRIAL GASS LTD.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 10th January, 2014.
The Court : Papers are not traceable. None appears for the plaintiff.
The suit is dismissed without any order as to costs.
(DEBANGSU BASAK, J.) SBI