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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(3) in The Rajasthan Agricultural Produce Markets Rules, 1963

(3)If the number of such candidates is less than the number of vacancies, all such candidates shall be declared to be duly elected, and the Collector or the person authorised by him under Rule 11, shall call upon the constituency to fill the remaining vacancy or vacancies, as the case may be, within such time, as may be specified.