Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Goa - Subsection Section 66(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (9)The assessment work shall be done strictly according to the norms laid down by the Board. The Examiner shall scrupulously adhere to the same.
