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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2)(i) in Tamil Nadu Agricultural University Act, 1971

(i)[ two members representing agriculture, horticulture, agricultural engineering, agro processing, food processing or agro exports, nominated by the Government.] [Substituted by Tamil Nadu Act 15 of 1995.]