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State of Madhya Pradesh - Section

Section 37 in The M.P. Bhumi Vikas Rules, 1984

37. Land use classification and uses permitted-Land use Classification.

- The various land use classifications shall be as indicated below:-
(i) Residential Zone Residential (R1)
    Residential with shop Lines at Ground Floor (R2)
(ii) Commercial Zone Local Commercial Area (C1)
    Distt. Commercial Area (C2)
(iii) Industrial Zone Service Industries (I1)
    General Industries (I2)
    Special Industries (I3)
(iv) Green Zone.    
(v) Special Reservations.