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State of Madhya Pradesh - Section
Section 37 in The M.P. Bhumi Vikas Rules, 1984
37. Land use classification and uses permitted-Land use Classification.
- The various land use classifications shall be as indicated below:-| (i) | Residential Zone | Residential | (R1) |
| Residential with shop Lines at Ground Floor | (R2) | ||
| (ii) | Commercial Zone | Local Commercial Area | (C1) |
| Distt. Commercial Area | (C2) | ||
| (iii) | Industrial Zone | Service Industries | (I1) |
| General Industries | (I2) | ||
| Special Industries | (I3) | ||
| (iv) | Green Zone. | ||
| (v) | Special Reservations. |