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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Madhya Pradesh - Subsection

Section 127(1)(c) in The M.P. Municipalities Act, 1961

(c)a general sanitary cess, for the construction and maintenance of public latrines and for removal and disposal of refuse and general cleanliness of the city;