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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(9)(b) in The Maharashtra Co-Operative Societies Act, 1960

(b)the distribution among its members and customers, in the proportion, prescribed by rules or by the bye-laws of the society, of the profits accruing from such procurement, production or processing and distribution;