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[Cites 0, Cited by 1] [Section 27(1)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1)(a) in The Punjab Co-operative Societies Act, 1961

(a)remove the committee, and appoint a Government servant as an administrator, to manage the affairs of the society for a period not exceeding six months, as may be specified in the order; and