Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Himachal Pradesh - Subsection Section 3B(2) in Himachal Pradesh Motor Vehicles Taxation Act, 1972 (2)The State Government shall frame and notify a scheme, in the official Gazette, in the prescribed manner, for the purpose of payment of ex-gratia grant to a passenger.
