Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(2)(b) in The Orissa Child Labour (Prohibition and Regulation) Rules, 1994 (b)such temperatures as will require for the workers for reasonable conditions of comfort and prevention of injury to health.