Supreme Court - Daily Orders
V.M. Salgaocar And Brother Private ... vs The State Of Goa on 6 September, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
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ITEM NO.17 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12328-12330/2018
(Arising out of impugned final judgment and order dated 04-05-2018
in WP No. 3/2018 and 28-03-2018 in WP No. 3/2018 and 29-03-2018 in
SNA No. 1135/2018 passed by the High Court of Judicature at Bombay
at Goa)
V.M. SALGAOCAR AND BROTHER PRIVATE LIMITED Petitioner(s)
VERSUS
THE STATE OF GOA & ORS. Respondent(s)
WITH SLP(C) No. 12449/2018 (IX)
Diary No(s). 17815/2018 (IX)
Diary No(s). 24194/2018 (IX)
Diary No(s). 31073/2018 (IX)
(WITH I.R. and IA No.121258/2018-CONDONATION OF DELAY IN FILING and
IA No.121259/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 31077/2018 (IX)
(WITH I.R. and IA No.121256/2018-CONDONATION OF DELAY IN FILING and
IA No.121257/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 06-09-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Yashraj Singh Deora, AOR
Ms. Ninotska Pimenta, Adv.
Mr. Shyam Agarwal, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Sumit Goel, Adv.
Signature Not Verified
Mr. Nimad Laud, Adv.
Digitally signed by
Mr. Kshatrshal Raj, Adv.
SANJAY KUMAR
Date: 2018.09.06
17:30:29 IST
Mr. Ivo D’Costa, Adv.
Reason:
M/S. Parekh & Co.
Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Jayant Mohan, AOR
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Mr. Ivo D’Costa, Adv.
Mr. Gourab Banerjee, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Nikhil Vaze, Adv.
Mr. S.P. Mukherjee, Adv.
Mr. Ivo D’Costa, Adv.
Mr. Jayant Mohan, AOR
For Respondent(s) Mr. A.N.S. Nadkarni, ASG
Ms. Ruchira Gupta, Adv.
Mr. Santosh Salvador Rebello, Adv.
Mr. Anurag Sharma, Adv.
Mr. Shishir Deshpande, AOR
Mr. Prashant Bhushan, AOR
Mr. Pranav Sachdeva, Adv.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Ninad Laud, Adv.
Mr. Aman Varma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Chowgule and Company Private Limited Vs. Goa Foundation and Ors. [SLP(C) No.12449/2018] be taken as the lead case and it should be reflected in the causelist accordingly.
Learned counsel appearing for Goa Foundation has handed over the written submissions in Court. List the matters on 13th November, 2018. Diary No(s). 24194/2018, Diary No(s). 31073/2018, Diary No(s). 31077/2018 Exemption from filing C/C of the impugned judgment granted.
Delay condoned.
Issue notice.
(SANJAY KUMAR-I) (KAILASH CHANDER) 3 AR-CUM-PS ASSISTANT REGISTRAR