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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(k) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(k)"Institution" means, unless other wise specifically mentioned, all the Professional Institutions (including those detailed as statewide institutions) imparting B.PEd/U.G.D.PEd courses.