Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 12 in Bihar Warder Cadre Rules, 2014 12. Seniority. - 12.1 Seniority shall be fixed according to merit list issued by the examination agency.12.2Seniority of previously appointed warders shall be decided according to provisions prescribed by General Administration Department.
