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Supreme Court - Daily Orders

M/S Tuf Metallurgical Pvt. Ltd vs Gaurav Agrawal on 21 November, 2025

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     ITEM NO.40                          COURT NO.8                 SECTION IV-C

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No.35705/2023

     [Arising out of impugned final judgment and order dated 06-05-2022
     in COMA No. 1/2022, order dated 24-07-2023 in COMA No. 1/2022 and
     order dated 24-08-2023 in COMA No. 1/2022 passed by the High Court
     of Chhattisgarh at Bilaspur]

     M/S TUF METALLURGICAL PVT. LTD.                                 Petitioner(s)

                                                VERSUS

     GAURAV AGRAWAL & ORS.                                           Respondent(s)

     (IA No. 189030/2023 - ADDITION / DELETION / MODIFICATION PARTIES,
     IA No. 189026/2023 - CONDONATION OF DELAY IN FILING SLPs, IA
     No. 189028/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 193029/2023 - EXEMPTION FROM FILING O.T., IA
     No. 189029/2023 - EXEMPTION FROM FILING O.T., IA No. 219860/2024 -
     PERMISSION TO FILE APPLICATION FOR DIRECTION & IA No. 193023/2023 -
     PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)

     Date : 21-11-2025 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J.B. PARDIWALA
                         HON'BLE MR. JUSTICE K.V. VISWANATHAN


     For Petitioner(s) : Mr. Atul Shankar Vinod, AOR

     For Respondent(s) : Mr. Ashutosh Ghade, AOR

                                   Ms. Sansriti Pathak, Adv.
                                   Ms. Aastha Singh, Adv.
                                   Mr. Bhakti Vardhan Singh, Adv.
                                   Mr. Nachiketa Joshi, Adv.
                                   Mr. Bhuvan Kapoor, Adv.
                                   Mr. Rupesh Kumar, Adv.
                                   Mr. Sudarshan Lamba, AOR

                                   Mr. Prashant Singh, AOR
Signature Not Verified

Digitally signed by
VISHAL ANAND
Date: 2025.11.22
                                   Mr. R K Srivastava, Adv.
                                   Mr. I P S Oberoi, Adv.
11:07:21 IST
Reason:


                                   Mr. Maibam Nabaghanashyam Singh, AOR
                                   Ms. Dhwani Srivastava, Adv.
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          UPON hearing the counsel the Court made the following
                             O R D E R

In view of letter circulated by the learned counsel for the petitioner seeking one week’s adjournment on the ground of personal difficulty of the counsel, list the matters after one week.

  (VISHAL ANAND)                                  (POOJA SHARMA)
ASTT. REGISTRAR-cum-PS                          COURT MASTER (NSH)