Supreme Court - Daily Orders
M/S Tuf Metallurgical Pvt. Ltd vs Gaurav Agrawal on 21 November, 2025
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ITEM NO.40 COURT NO.8 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.35705/2023
[Arising out of impugned final judgment and order dated 06-05-2022
in COMA No. 1/2022, order dated 24-07-2023 in COMA No. 1/2022 and
order dated 24-08-2023 in COMA No. 1/2022 passed by the High Court
of Chhattisgarh at Bilaspur]
M/S TUF METALLURGICAL PVT. LTD. Petitioner(s)
VERSUS
GAURAV AGRAWAL & ORS. Respondent(s)
(IA No. 189030/2023 - ADDITION / DELETION / MODIFICATION PARTIES,
IA No. 189026/2023 - CONDONATION OF DELAY IN FILING SLPs, IA
No. 189028/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 193029/2023 - EXEMPTION FROM FILING O.T., IA
No. 189029/2023 - EXEMPTION FROM FILING O.T., IA No. 219860/2024 -
PERMISSION TO FILE APPLICATION FOR DIRECTION & IA No. 193023/2023 -
PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)
Date : 21-11-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) : Mr. Atul Shankar Vinod, AOR
For Respondent(s) : Mr. Ashutosh Ghade, AOR
Ms. Sansriti Pathak, Adv.
Ms. Aastha Singh, Adv.
Mr. Bhakti Vardhan Singh, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Sudarshan Lamba, AOR
Mr. Prashant Singh, AOR
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2025.11.22
Mr. R K Srivastava, Adv.
Mr. I P S Oberoi, Adv.
11:07:21 IST
Reason:
Mr. Maibam Nabaghanashyam Singh, AOR
Ms. Dhwani Srivastava, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by the learned counsel for the petitioner seeking one week’s adjournment on the ground of personal difficulty of the counsel, list the matters after one week.
(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)