Rajasthan High Court - Jaipur
Board Of Control For Cricket In India vs . Rajasthan Cricket Association on 11 August, 2014
Author: R.S. Chauhan
Bench: R.S. Chauhan
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR S.B. Civil Writ Petition No. 6749/2014 Board of Control for Cricket in India vs. Rajasthan Cricket Association Date of order: 11th August, 2014 HON'BLE MR. JUSTICE R.S. CHAUHAN None present for the petitioner.
Mr. R.P. Agarwal, Chief Account Officer, on behalf of the respondent, present in person.
Despite issuance of public notice by this Court inviting litigants to come and argue their case, no one has appeared on behalf of the petitioner Board. Therefore, the writ petition as well as the stay application are, hereby, dismissed in default.
(R.S. CHAUHAN),J.
Mak/-
45All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
Anil Makawana P.A.