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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(2)(b) in Assam Industrial Infrastructure Development Corporation Act, 1990

(b)Reference to "public premises" in that Act and those rules shall be deemed to be reference to premises of the Corporation and references to the "State Government" in section 6, 13 and 15 A thereof shall be deemed to be references to the Corporation.