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Union of India - Section

Section 3B in State Bank of India General Regulations, 1955

3B. Procedure for increasing issued capital by the issue of equity or preference shares.

- The issued capital may be increased in accordance with the procedure, determined by the Central Board with due reference to the relevant SEBI regulation in respect of issue of capital:Provided that the issue of preference shares shall be in accordance with the guidelines framed by the Reserve Bank.