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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(x) in The Assam Secondary Education (Provincialisation) Act, 1977

(x)"secondary education" means education imparted up to Class XII in different types of schools including Middle English Schools, Middle Madrassas, High Madrassas, and Higher Secondary Schools ;