Calcutta High Court
Altamas Kabir & Ors vs Magma Fincorp Ltd on 16 April, 2019
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
AP No.609 of 2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ALTAMAS KABIR & ORS.
VERSUS
MAGMA FINCORP LTD.
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 16th April, 2019.
Appearance:
Mr. Dipendu Bandyopadhyay,
Ms. Sinthia Bala,
Advs., for the petitioner.
Mr.Shatranjoy Bose, Adv., for the
respondent.
The Court:- This arbitration petition for setting aside has been listed under heading "To Be Mentioned" at instance of petitioners.
Mr. Bandyopadhyay, learned advocate appears on behalf of petitioners and submits, he has instructions from his client to not prosecute this petition on settlement. Mr. Bose, learned advocate appears on behalf of respondent and confirms there has been settlement.
Arbitration petition is dismissed as not pressed.
(ARINDAM SINHA, J.) S.Das AR[CR]