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Calcutta High Court

Altamas Kabir & Ors vs Magma Fincorp Ltd on 16 April, 2019

Author: Arindam Sinha

Bench: Arindam Sinha

ORDER SHEET

                       AP No.609 of 2017
                   IN THE HIGH COURT AT CALCUTTA
               Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE


                         ALTAMAS KABIR & ORS.
                                VERSUS
                          MAGMA FINCORP LTD.

         BEFORE:
         The Hon'ble JUSTICE ARINDAM SINHA
         Date : 16th April, 2019.

                                       Appearance:
                                       Mr. Dipendu Bandyopadhyay,
                                       Ms. Sinthia Bala,
                                       Advs., for the petitioner.

                                       Mr.Shatranjoy Bose, Adv., for the
                                       respondent.

The Court:- This arbitration petition for setting aside has been listed under heading "To Be Mentioned" at instance of petitioners.

Mr. Bandyopadhyay, learned advocate appears on behalf of petitioners and submits, he has instructions from his client to not prosecute this petition on settlement. Mr. Bose, learned advocate appears on behalf of respondent and confirms there has been settlement.

Arbitration petition is dismissed as not pressed.

(ARINDAM SINHA, J.) S.Das AR[CR]