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Patna High Court - Orders

M/S Rama Construction Through Its ... vs The State Of Bihar & Ors on 11 January, 2017

Author: Vikash Jain

Bench: Vikash Jain

          Patna High Court MJC No.1885 of 2016 (2) dt.11-01-2017




                              IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Miscellaneous Jurisdiction Case No.1885 of 2016
                      ======================================================
                      M/s Rama Construction through its Partner Sri Angesh Kumar
                                                                              .... .... Petitioner
                                                    Versus
                      The State of Bihar & Ors
                                                                     .... .... Opposite Parties
                      ======================================================
                      Appearance :
                      For the Petitioner        : Mr. Manish Kumar No-2, Adv.
                      For the Opposite Parties   : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
                      ORAL ORDER

2       11-01-2017

As prayed on behalf of the petitioner, let the matter be listed on 18.01.2017.

(Vikash Jain, J) Md. Ibrarul/BT U