Patna High Court - Orders
M/S Rama Construction Through Its ... vs The State Of Bihar & Ors on 11 January, 2017
Author: Vikash Jain
Bench: Vikash Jain
Patna High Court MJC No.1885 of 2016 (2) dt.11-01-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1885 of 2016
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M/s Rama Construction through its Partner Sri Angesh Kumar
.... .... Petitioner
Versus
The State of Bihar & Ors
.... .... Opposite Parties
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Appearance :
For the Petitioner : Mr. Manish Kumar No-2, Adv.
For the Opposite Parties : Mr.
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
2 11-01-2017As prayed on behalf of the petitioner, let the matter be listed on 18.01.2017.
(Vikash Jain, J) Md. Ibrarul/BT U