Calcutta High Court
C. I. T. Central - Ii vs M/S. South Asia Electricity Holding Ltd on 2 April, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA 144 of 2011
C. I. T. CENTRAL - II, KOL.
Versus
M/S. SOUTH ASIA ELECTRICITY HOLDING LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 2nd April, 2015.
Mr. A. K. Dey, Adv.
.. for respondent
The Court : It is an appeal of 2011. No one responded for the appellant. Mr. Dey, learned advocate, is present on behalf of the respondent.
Let the matter be listed under the heading "For Dismissal" on 7.4.2015.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) km 352