Allahabad High Court
Smt. Anees Fatima And Ors. vs The State Of U.P And Anr. on 10 September, 2013
Author: Ashok Srivastava
Bench: Ashok Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- U/S 482/378/407 No. - 3628 of 2012 Applicant :- Smt. Anees Fatima And Ors. Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- Shafat Ullah Khan Counsel for Opposite Party :- Govt. Advocate,Rakesh K Tripathi Hon'ble Ashok Srivastava,J.
Let the matter be listed on 13.9.2013.
Interim order is extended till the next date of listing.
Order Date :- 10.9.2013 R.U.