Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 47 in Uttarakhand Panchayati Raj Act, 2016 47. Powers to borrow. - The Gram Panchayat may take barrow from Nabard on permission of the State Government for employment, running cottage industry, horticulture to the local peoples.
