Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(5) in Tamil Nadu Lifts Act, 1997 (5)Every licence granted under sub-section (3) shall be valid for period of one year from the date on which it is granted and shall be renewable yearly after an inspection and on payment of such fee as may be prescribed.
