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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(b) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(b)meeting the expenditure in connection with the betrothal or marriage of the subscriber or his sons or his daughters, and any other female relation actually dependent on him;