Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 18 January, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023, I.A. 13245-13246/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Tushar A., Advocate.
versus
M/S STEEL TRACK & ORS. ..... Defendants
Through: Mr. Rahat Bansal and Ms. Urshita
Subramanian, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 18.01.2024
1. Sensing that there is a possibility of an amicable resolution in the matter, at the request of the counsel, parties are referred to the Delhi High Court Mediation and Conciliation Centre, where they shall appear on 23rd January, 2024.
2. List before the Court for reporting of outcome, if any, on 16th February, 2024.
SANJEEV NARULA, J JANUARY 18, 2024 nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:16:03