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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(m) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(m)"draft letter of offer" means the draft letter of offer filed with the Board in relation to a rights issue under these regulations;