Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 7 in Assam Adoption of Standard Weights Act, 1955

7. Weighing Instruments.

- Properly stamped weighing instruments shall be kept at all places where secondary standards or working standards of weights are kept. Such instruments shall be of such kind and kept, verified, adjusted or replaced in such manner as may be prescribed.