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[Cites 0, Cited by 0] [Section 96(3)] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(3)(b) in Maharashtra Police Act

(b)in section 128, for the words “police station whether within or without the presidency-towns” the words and figures “section or any police officer authorised under section 127 “shall be substituted.