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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3)(b) in Tamil Nadu Transparency In Tenders Rules, 2000

(b)the deposit being in the form of demand draft or bankersÂ’ cheque or specified small savings instruments or where the Procuring Entity deems fit, irrevocable bank guarantee in a prescribed form.