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State of Uttarakhand - Section

Section 7 in Motherhood University Act, 2014

7. Objects of the University.

- The objectives for which the University is established areas follows:-
(a)to provide instructions, teaching, training and research in all disciplines pertaining to Technical education, Higher education, Medical and Dental education, Legal education, Aviation education, Social Sciences, General Sciences and other areas of education;
(b)to establish campuses or Constituent Colleges of Technical education, Higher education, Medical and Dental education, Legal education, Aviation education, Social Sciences, General Sciences and other areas of education for offering certificate, diploma, graduate degree, post graduate degree and Doctoral degree which would be as nominated by the University Grants Commission but the University shall, have the right to start other diploma and certificate courses in furtherance of its Objectives;
(c)to establish a Constituent Centre for Continuing Education to provide instructions through the distance learning methodology for the courses mentioned in programs as given in clause (b) above;
(d)to establish examination centres;
(e)to institute degrees, diplomas, certificates, and other academic distinctions on the basis of examination, or any other such method;
(f)to establish research and development centre to promote research and innovations in the Technical education, Higher education, Medical and Dental education, Legal education, Aviation education, Social Sciences, General Sciences and other areas of education through Seminars, conferences, workshops, educational programmes, community development program, publications, training programmes, and study groups etc.;
(g)to undertake extra-mural studies, extension programmes and field outreach activities to contribute to the development of the society;
(h)to set up Off-shore campuses as per the provision laid down by UGC.
(i)to pursue any other objective as may be approved by the Board of Governors within the rules of the State Government and UGC;