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[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

State of Karnataka - Subsection

Section 138(2)(b) in Karnataka Panchayat Raj Act, 1993

(b)such number of offices of Adhyaksha and Upadhyaksha of Taluk Panchayats which shall as nearly as may be one-third of the total number of offices of the Adhyaksha and Upadhyaksha in the State, for the persons belonging to the Backward Classes: