Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Assam - Subsection Section 2(16) in Assam Panchayat Act, 1994 (16)"Public-Servant" means a public servant as defined in Section 21 of the Indian Penal Code, 1860;
