Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(1) in The Maharashtra Stamp Act, 1958 (1)This Act may be called [the Maharashtra Stamp Act] [This Short title was substituted for the Short title 'the Bombay Stamp Act, 1958' by Maharashtra 24 of 2012, Schedule entry No. 67, (w.r.e.f. 1-5-1960).].
