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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(1)(f) in The U.P. Homoeopathic Medicine Act, 1951

(f)the fees to be charged for courses of study in such institutions and for admission to the examinations, degrees, diplomas and certificates of the Board;