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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(5) in The Medical College Rohtak Act, 1978

(5)one or more experts to be nominated by the Governing Body from out of a panel available with the Academic Council of the University :Provided that where the recruitment is to be made to the post of Principal of the Medical College, the Selection Committee shall also include a person to be nominated by the Government.