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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(i) in THE NATIONAL ANTI-DOPING ACT, 2022

(i)the manner of imposing provisional suspension from participating in any competition or activity under clause (c) of sub-section (1) of section 6;