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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in Chandigarh Panchayat Election Rules, 1994

(1)The Election Commission may appoint Returning Officers for every Gram Sabha/Panchayat Samiti/Zila Parishad; provided that every such person shall be an Officer of Government:Provided that nothing in this rule shall prevent the Election Commission from designating or nominating or appointing the same person to be the returning Officer for more than one ward as the case may be.