Madhya Pradesh High Court
Northward Value Invest Private Limited vs Foresight Investors Limited on 7 September, 2015
COMP-20-2013 (NOR THWARD VAL UE INVEST PRIVA TE LIMITED Vs FORESIGHT INVESTORS LIMITED) 07- 09-2 0 1 5 Parties through their respective counsel. Let the reply on behalf of the petitioner to OLR No.10/2015 be filed within a period of ten days from today, failing which, this Court may consider passing of an appropriate order. (ALOK ARADHE) JUDGE