Delhi High Court - Orders
Jasraaj Singh vs Union Of India & Ors on 26 May, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~20 to 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15367/2022 & CM APPL 47723/2022
JASRAAJ SINGH ..... Petitioner
Through: Mr. Pankaj Kumar and Ms. Shruti
Sharma, Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N. Goyal, Sr. Panel Counsel
alongwith Mr. Abhishek Khanna, G.P. with Ms.
Tesu Gupta and Ms. Ayushi Garg, Advocates for
UOI
Ms. Anita Sahani and Mr. Rahul Mourya,
Advocates for respondent No.2
Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
Anum Hussain and Mr. Abhijit Chakravarty,
Advocates for respondent No.4
+ W.P.(C) 15769/2022
TUMGAM KAYE ..... Petitioner
Through: Mr. Aditya Kumar Garg, Advocate
Versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Jaswinder Singh and Mr. Gurdeep
Singh, Advocates for UOI and Mr. Sohib Gurdeep
Singh, G.P.
Ms. Anita Sahani and Mr. Rahul Mourya,
Advocates for respondent No.2
Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
Anum Hussain and Mr. Abhijit Chakravarty,
Advocates for respondent No.4/NMC
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 10:24:34
-2-
+ W.P.(C) 15774/2022
ANUSHA AGRAWAL ..... Petitioner
Through: Mr. Aditya Kumar Garg, Advocate
Versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Rahul Sharma, CGSC alongwith Mr.
Rahul Kumar Sharma, G.P. and Mr. Ayush Bhatt,
Advocate for respondent No.1
Ms. Anita Sahani and Mr. Rahul Mourya,
Advocates for respondent No.2
Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
Anum Hussain and Mr. Abhijit Chakravarty,
Advocates for respondent No.4/NMC
+ W.P.(C) 15785/2022
ARIV AZHAGAN SIVAKUMAR ..... Petitioner
Through: Mr. Pankaj Kumar and Ms. Shruti
Sharma, Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sushil Raaja, Sr. Panel Counsel for
respondent Nos. 1 & 3 alongwith Mr. Rishabh
Dubey, G.P.
Ms. Anita Sahani and Mr. Rahul Mourya,
Advocates for respondent No.2
Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
Anum Hussain and Mr. Abhijit Chakravarty,
Advocates for respondent No.4/NMC
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 10:24:34
-3-
+ W.P.(C) 15789/2022
PALLAVI SAINI ..... Petitioner
Through: Mr. Pankaj Kumar and Ms. Shruti
Sharma, Advocates
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T.P. Singh, Sr. Panel Counsel for
UOI/respondent Nos. 1 & 3 alongwith Mr.
Kushagra Kumar, G.P.
Ms. Anita Sahani and Mr. Rahul Mourya,
Advocates for respondent No.2
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 26.05.2023
1. The parties are directed to complete the pleadings before the next date of hearing.
2. Learned counsel for the parties has not placed on record the written synopsis alongwith relevant judgments. Let the same be positively placed on record before the next date of hearing.
3. List on 3rd November, 2023.
PURUSHAINDRA KUMAR KAURAV, J MAY 26, 2023 p'ma This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 10:24:35