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Delhi High Court - Orders

Jasraaj Singh vs Union Of India & Ors on 26 May, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~20 to 24
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 15367/2022 & CM APPL 47723/2022
                                                JASRAAJ SINGH                            ..... Petitioner
                                                                Through: Mr. Pankaj Kumar and Ms. Shruti
                                                                Sharma, Advocates


                                                              Versus
                                                UNION OF INDIA & ORS.                                                      ..... Respondents
                                                                                      Through: Mr. Vikrant N. Goyal, Sr. Panel Counsel
                                                                                      alongwith Mr. Abhishek Khanna, G.P. with Ms.
                                                                                      Tesu Gupta and Ms. Ayushi Garg, Advocates for
                                                                                      UOI
                                                                                      Ms. Anita Sahani and Mr. Rahul Mourya,
                                                                                      Advocates for respondent No.2
                                                                                      Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
                                                                                      Anum Hussain and Mr. Abhijit Chakravarty,
                                                                                      Advocates for respondent No.4


                                    +           W.P.(C) 15769/2022
                                                TUMGAM KAYE                                                       ..... Petitioner
                                                                                      Through: Mr. Aditya Kumar Garg, Advocate

                                                                                      Versus

                                                UNION OF INDIA & ORS                                                       ..... Respondents
                                                                                      Through: Mr. Jaswinder Singh and Mr. Gurdeep
                                                                                      Singh, Advocates for UOI and Mr. Sohib Gurdeep
                                                                                      Singh, G.P.
                                                                                      Ms. Anita Sahani and Mr. Rahul Mourya,
                                                                                      Advocates for respondent No.2
                                                                                      Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
                                                                                      Anum Hussain and Mr. Abhijit Chakravarty,
                                                                                      Advocates for respondent No.4/NMC




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 10:24:34
                                                                                                    -2-


                                    +           W.P.(C) 15774/2022
                                                ANUSHA AGRAWAL                                                             ..... Petitioner
                                                                                      Through: Mr. Aditya Kumar Garg, Advocate

                                                              Versus
                                                UNION OF INDIA AND ORS                                                     ..... Respondents
                                                                                      Through: Mr. Rahul Sharma, CGSC alongwith Mr.
                                                                                      Rahul Kumar Sharma, G.P. and Mr. Ayush Bhatt,
                                                                                      Advocate for respondent No.1
                                                                                      Ms. Anita Sahani and Mr. Rahul Mourya,
                                                                                      Advocates for respondent No.2
                                                                                      Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
                                                                                      Anum Hussain and Mr. Abhijit Chakravarty,
                                                                                      Advocates for respondent No.4/NMC


                                    +           W.P.(C) 15785/2022
                                                ARIV AZHAGAN SIVAKUMAR                                                     ..... Petitioner
                                                                                      Through: Mr. Pankaj Kumar and Ms. Shruti
                                                                                      Sharma, Advocates

                                                              Versus
                                                UNION OF INDIA & ORS.                                                      ..... Respondents
                                                                                      Through: Mr. Sushil Raaja, Sr. Panel Counsel for
                                                                                      respondent Nos. 1 & 3 alongwith Mr. Rishabh
                                                                                      Dubey, G.P.
                                                                                      Ms. Anita Sahani and Mr. Rahul Mourya,
                                                                                      Advocates for respondent No.2

                                                                                      Mr. T. Singhdev, Mr. Tanishf Srivastava, Ms.
                                                                                      Anum Hussain and Mr. Abhijit Chakravarty,
                                                                                      Advocates for respondent No.4/NMC




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 10:24:34
                                                                                                  -3-


                                    +           W.P.(C) 15789/2022
                                                PALLAVI SAINI                                                              ..... Petitioner
                                                                                      Through: Mr. Pankaj Kumar and Ms. Shruti
                                                                                      Sharma, Advocates

                                                              Versus
                                                UNION OF INDIA & ORS.                                                      ..... Respondents
                                                                                      Through: Mr. T.P. Singh, Sr. Panel Counsel for
                                                                                      UOI/respondent Nos. 1 & 3 alongwith Mr.
                                                                                      Kushagra Kumar, G.P.
                                                                                      Ms. Anita Sahani and Mr. Rahul Mourya,
                                                                                      Advocates for respondent No.2
                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER

% 26.05.2023

1. The parties are directed to complete the pleadings before the next date of hearing.

2. Learned counsel for the parties has not placed on record the written synopsis alongwith relevant judgments. Let the same be positively placed on record before the next date of hearing.

3. List on 3rd November, 2023.

PURUSHAINDRA KUMAR KAURAV, J MAY 26, 2023 p'ma This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 10:24:35