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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(2) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(2)No decision as to termination of service or reduction in rank of a Teacher or Lecturer shall have effect, unless passed at a special meeting by a majority of two-thirds of the members of the Managing Committee. No such resolution shall have effect, if passed an adjourned meeting.