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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Jharkhand - Subsection

Section 122(8) in Bihar Factories Rules, 1950

(8)All loading platforms which are more than 2 feet above the level of the ground on which the track is laid and more than 50 feet in length shall be provided with steps at intervals not greater than 50 feet apart to enable the platform to be easily mounted the track.