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[Cites 0, Cited by 0] [Section 59B] [Entire Act]

State of Odisha - Subsection

Section 59B(4) in Orissa Zilla Parishad Election Rules, 1994

(4)Copy of the notification published under Sub-rule (3) shall forthwith be communicated to the Commissioner for filling up of the seat by fresh election and a copy of such notification shall also be forwarded to the Collector, Sub-Collector, Election Officer and the concerned Zilla Parishad.]