Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] State of Haryana - Subsection Section 27(1)(b) in The Punjab Land Revenue Act, 1887 (b)all or any of the powers which an Assistant Collector may be invested there under, and may by notification withdraw any powers so conferred.