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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(b) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(b)The institutions shall develop networking with Institute of Technical Instruc-tion, Jan Shikshan Sansthan, Government and Private Organisation or Enterprises, Agencies or Non-Governmental Organisation with expertise or placement agencies.