Calcutta High Court (Appellete Side)
Smt. Sovana Ghosh Dastidar vs Union Of India & Ors on 10 February, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 3 10.2.2015
gd C.O. 6956 (W) of 1995 Smt. Sovana Ghosh Dastidar Vs. Union of India & Ors.
Since none appears in support of the petition despite the matter having appeared in the warning list, C.O. 6956 (W) of 1995 is dismissed for default.
The computer department will immediately allot a WP number to the matter.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2