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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(i) in Indian Institute of Public Health Gandhinagar Act, 2015

(i)to administer and manage the University and such campuses, within the State of Gujarat for research, education, training and instructions a; are necessary for the furtherance of the objects of the University;