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State of Jharkhand - Section

Section 124 in Bihar Factories Rules, 1950

124. Car lights.

- No motor vehicle shall be driven at night within the precincts of a factory unless it conforms in respect of lights to the law in force on public roads in that locality.[Chapter XI] [Inserted by Notification-No. 2/FI-1079/90-L & E 521, dated 30.12.1992.] Control of Industrial Major Accident Hazardous Rules, 1990