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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(cia) in Kerala Municipality Building Rules, 1999

(cia)"Village panchayath" means a village panchayath constituted under section 4 of the Kerala Panchayath Raj Act, 1994 (13 of 1994)